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Karnataka High Court

Sri Vira Reddy vs The State Of Karnataka on 20 August, 2025

Author: Jyoti Mulimani

Bench: Jyoti Mulimani

                                               -1-
                                                           NC: 2025:KHC-K:4793
                                                      WP No. 202448 of 2025


                    HC-KAR




                                IN THE HIGH COURT OF KARNATAKA

                                       KALABURAGI BENCH

                             DATED THIS THE 20TH DAY OF AUGUST, 2025

                                             BEFORE

                             THE HON'BLE MS. JUSTICE JYOTI MULIMANI

                          WRIT PETITION NO.202448 OF 2025 (LB-ELE)

                   BETWEEN:

                   SRI. VIRA REDDY
                   S/O KADAPPA RAJOLI,
                   AGE: 43 YEARS,
                   OCC: PRESIDENT,
                   GRAMA PANCHAYAT AROLI,
                   TQ. & DIST. RAICHUR-584 101.
                                                                 ...PETITIONER
                   (BY SRI. ARUNKUMAR AMARGUNDAPPA, ADVOCATE)


                   AND:

Digitally signed by 1.   THE STATE OF KARNATAKA,
THEJAS KUMAR N           DEPARTMENT OF PANCHAYAT RAJ,
Location: HIGH
COURT OF                 VIDHAN SOUDHA, BANGALORE,
KARNATAKA                BY ITS SECRETARY-560001.

                   2.    THE DEPUTY COMMISSIONER,
                         RAICHUR, DIST. RAICHUR-584 101.

                   3.    THE ASSISTANT COMMISSIONER,
                         RAICHUR, DIST. RAICHUR-584 101.

                   4.    THE PANCHAYAT DEVELOPMENT OFFICER,
                         (PDO) AROLI GRAM PANCHAYAT
                         TQ, & DIST. RAICHUR.
                         REPRESENTED BY PDO.
                          -2-
                                    NC: 2025:KHC-K:4793
                                WP No. 202448 of 2025


HC-KAR




5.   SRI. SHANKARAYYA S/O HANUMANTU,
     AGE: MAJOR,
     OCC: MEMBER OF GRAM PANCHAYAT AROLI.

6.   SRI. RAMANNA S/O ERANNA,
     AGE: MAJOR,
     OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

7.   SMT. NASTINISA BEGUAM W/O ANWAR ALI,
     AGE: MAJOR,
     OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

8.   SMT. HEMAVATI W/O CHANDRASHAKER,
     AGE: MAJOR,
     OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

9.   SMT. LAKSHMI W/O CHANDRASHEKAR,
     AGE: MAJOR,
     OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

10. SMT. LAKSHMI W/O TAYANNA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

11. RAMESH S/O RAMAIAH,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

12. SMT. LAKSHMI W/O MALLAYYA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

13. SMT. BHIMAIAH S/O MAREIAH,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

14. SMT. EARAMMA W/O SHIVPPA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.
                           -3-
                                     NC: 2025:KHC-K:4793
                                 WP No. 202448 of 2025


HC-KAR




15. SRI. LAKSHMI W/O GOVINDA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

16. SRI. HANUMAYYA S/O SHIVANNA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

17. SMT. YALLAMMA W/O DODDA DURGAYYA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

18. SMT. SUDHA W/O NARASIMA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

19. SRI. PARASHURAMA S/O NARASAPPA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

20. SRI. BHIMA S/O YELLAPPA,
    AGE: MAJOR,
    OCC: MEMBER OF GRAM PANCHAYAT, AROLI.

    ALL ARE R/O AROLI GRAMA PANCHAYAT,
    TQ. & DIST. RAICHUR-584 101.
                                         ...RESPONDENTS

(BY SRI. MALLIKARJUN SAHUKAR, AGA FOR R1 TO R3;
    SRI. MAHADEV S. PATIL, ADVOCATE FOR C/R16)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, SEEKING CERTAIN
RELIEFS.
     THIS WRIT PETITION IS LISTED FOR ORDERS, THIS DAY,
AN ORDER IS MADE AS UNDER:
                                 -4-
                                             NC: 2025:KHC-K:4793
                                         WP No. 202448 of 2025


HC-KAR




                          ORAL ORDER

Sri.Arunkumar Amargundappa., counsel for the petitioner, Sri.Mallikarjun Sahukar., AGA for respondents 1 to 3 and Sri.Mahadev S.Patil., counsel for caveator/ respondent No.16 have appeared in person.

2. The captioned Writ Petition is filed seeking a Writ of Certiorari to quash the Notice dated 21.07.2025 issued by the third respondent vide Annexure-E.

3. Counsel for the respective parties urged several contentions. Heard the arguments and perused the Writ papers with care.

4. This Court vide order dated 14.08.2025 had stayed the operation and execution of the Notice dated 21.07.2025 vide Annexure-E. Counsel for the petitioner submits that in view of the stay order, meeting was not conducted on 16.08.2025.

The oral submission about non-conducting of the meeting is placed on record.

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NC: 2025:KHC-K:4793 WP No. 202448 of 2025 HC-KAR

5. As the meeting was not held on 16.08.2025, nothing survives for consideration in the present Writ Petition. Resultantly, the Writ Petition is dismissed.

Because of dismissal of Writ Petition, interim order granted by this Court stands discharged and pending interlocutory applications if any are disposed of.

Sd/-

(JYOTI MULIMANI) JUDGE TKN List No.: 1 Sl No.: 29