Rajasthan High Court - Jodhpur
Lalit Kumar Arya vs The N.P.C.I.L. Npcil And Ors on 4 September, 2018
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 4389/2017
Lalit Kumar Arya
----Petitioner
Versus
The N.p.c.i.l. Npcil And Ors
----Respondent
For Petitioner(s) : Ms. Archana Joshi.
For Respondent(s) : Mr. Mukul Singhvi.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 04/09/2018 An application has been filed by the petitioner seeking preponement of the date fixed by the office.
For the reasons indicated in the application, the same is allowed.
List the writ petition on 18.9.2018.
(ARUN BHANSALI),J sumit-36 Powered by TCPDF (www.tcpdf.org)