Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 29 in Banning of Unregulated Deposit Schemes Act, 2019 29. Competent Authority to be informed of offences. - The police officer shall, on recording information about the commission of an offence under this Act, inform the same to the Competent Authority.
