Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

State of Karnataka - Subsection

Section 96(2)(c) in Karnataka Education Act, 1983

(c)shall have the power to stay the operation of the order appealed against on such terms as it may think fit;