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Allahabad High Court

M/S Mcdowell & Company Limited Thru ... vs State Of U.P. Thru Secy. Excise & 3 Ors. ... on 29 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- MISC. BENCH No. - 4493 of 2006

Petitioner :- M/S Mcdowell & Company Limited Thru Executive Legal
A.K.Gupt

Respondent :- State Of U.P. Thru Secy. Excise & 3 Ors. {Excise}
Petitioner Counsel :- Alok Mathur

Respondent Counsel :- C.S.C.

Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra J. Adjourned on the illness slip of Sri Alok Mathur. List in the next cause-list. Order Date :- 29.7.2010 VB/-