Allahabad High Court
M/S Mcdowell & Company Limited Thru ... vs State Of U.P. Thru Secy. Excise & 3 Ors. ... on 29 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27
Case :- MISC. BENCH No. - 4493 of 2006
Petitioner :- M/S Mcdowell & Company Limited Thru Executive Legal
A.K.Gupt
Respondent :- State Of U.P. Thru Secy. Excise & 3 Ors. {Excise}
Petitioner Counsel :- Alok Mathur
Respondent Counsel :- C.S.C.
Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra J. Adjourned on the illness slip of Sri Alok Mathur. List in the next cause-list. Order Date :- 29.7.2010 VB/-