Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 326(2)] [Section 326] [Entire Act]

State of Andhra Pradesh - Subsection

Section 326(2)(j) in Andhra Pradesh Municipalities Act, 1965

(j)as to the modes in which the officers of the Government shall advise and assist council in carrying out the purposes of this Act;