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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(1)(a) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(a)is, or at any time has been, adjudged insolvent or has suspended payment of his debts or has compounded with his creditors, or