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[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(6)(v) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)Gather information about the child within the initial five days to ascertain the child's education, vocational status and aptitude and emotional status;