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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(xvii) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(xvii)determining under Section 141 the amount of contribution to be made to [Gram Sabhas] [Substituted by U.P. Act No. 9 of 1994.] out of the proceed of the tax on circumstances and property;