Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 6 in The Orissa Shops and Commercial Establishments Rules, 1958 6. [ Validity of the Registration Certificate. [Substituted vide Notification No. 13536/13.8.1982.] - Every certificate granted under Rule 5 shall remain in force for a period of one year.]
