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[Cites 0, Cited by 0] [Section 179(1)] [Section 179] [Entire Act]

State of West Bengal - Subsection

Section 179(1)(f) in The West Bengal Panchayat Act, 1973

(f)all receipts in respect of any schools, hospitals, dispensaries, buildings, institutions or works, vested in, constructed by or placed under the control and management of the Zilla Parishad;