Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Bharat - Section Section 55 in The Madhya Bharat Agricultural Debtor's Relief Act, 1956 55. Bar of application in insolvency in other courts. - No application or proceedings in regard to the insolvency of the debtor shall lie in, or shall be dealt with by, any other Court.
