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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(1)(a) in West Bengal Municipal Act, 1993

(a)giving relief to, and establishing and maintaining, in time of [famine, flood or earthquake] [Substituted by the West Bengal Act XLV of 1994. w.e.f. 10.10.1994, for 'famine and scarcity'.], relief works for, destitute persons within the limits of the municipal area;