Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(2) in The Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969 (2)Subject to the provisions of this section, the provisions of the Arbitration Act, 1940 (X of 1940) shall apply to all arbitrations under this Act.
