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Allahabad High Court

Ashok Kumar Verma vs Union Of India And Others on 8 July, 2010

Author: Arun Tandon

Bench: Arun Tandon

Court No. - 18

Case :- WRIT - A No. - 38963 of 2010

Petitioner :- Ashok Kumar Verma
Respondent :- Union Of India And Others
Petitioner Counsel :- Ram Sahehi Yadav
Respondent Counsel :- A. S. G. I.

Hon'ble Arun Tandon,J.

Learned counsel for the petitioner has stated that the petitioner was serving in Indian Army and, therefore, this petition is cognizable by Single Judge. Office has reported that the matter is cognizable by Division Bench.

Put up this case in computer list on Monday i.e. 12.7.2010 before appropriate Bench.

Order Date :- 8.7.2010 Puspendra