Allahabad High Court
Ashok Kumar Verma vs Union Of India And Others on 8 July, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 18 Case :- WRIT - A No. - 38963 of 2010 Petitioner :- Ashok Kumar Verma Respondent :- Union Of India And Others Petitioner Counsel :- Ram Sahehi Yadav Respondent Counsel :- A. S. G. I. Hon'ble Arun Tandon,J.
Learned counsel for the petitioner has stated that the petitioner was serving in Indian Army and, therefore, this petition is cognizable by Single Judge. Office has reported that the matter is cognizable by Division Bench.
Put up this case in computer list on Monday i.e. 12.7.2010 before appropriate Bench.
Order Date :- 8.7.2010 Puspendra