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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(ii) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018

(ii)"Arbitration and Conciliation Act" means the Arbitration and Conciliation Act, 1996 (Central Act No. 26 of 1996);