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Supreme Court - Daily Orders

Basant Rao Guhe vs The State Of Madhya Pradesh on 7 September, 2015

Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit

     ITEM NO.60                              COURT NO.7                SECTION IIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                  No(s).    3595/2014

     (Arising out of impugned final judgment and order dated 09/01/2014
     in CRLA No. 1573/2000 passed by the High Court of M.P. at Jabalpur)

     VASANT RAO GUHE                                                    Petitioner(s)

                                                    VERSUS

     STATE OF M.P                                                       Respondent(s)

     (with appln. (s) for exemption from surrendering and permission to
     file additional documents and suspension of sentence and office
     report)


     Date : 07/09/2015 This petition was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Mr. Vivek K. Tankha,Sr.Adv.
                                       Mr. Harsh Parashar,Adv.
                                       Mr. Mohit Kumar Shah,AOR

     For Respondent(s)                 Mr. C. D. Singh,AOR


                          UPON hearing the counsel the Court made the following
                                                  O R D E R

List this matter on a non-miscellaneous day in the first week of December, 2015, before an appropriate Bench.



             (NARENDRA PRASAD)                               (SHARDA KAPOOR)
               COURT MASTER                                    COURT MASTER


Signature Not Verified

Digitally signed by
Narendra Prasad
Date: 2015.09.08
17:02:37 IST
Reason: