Supreme Court - Daily Orders
Basant Rao Guhe vs The State Of Madhya Pradesh on 7 September, 2015
Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit
ITEM NO.60 COURT NO.7 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3595/2014
(Arising out of impugned final judgment and order dated 09/01/2014
in CRLA No. 1573/2000 passed by the High Court of M.P. at Jabalpur)
VASANT RAO GUHE Petitioner(s)
VERSUS
STATE OF M.P Respondent(s)
(with appln. (s) for exemption from surrendering and permission to
file additional documents and suspension of sentence and office
report)
Date : 07/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Vivek K. Tankha,Sr.Adv.
Mr. Harsh Parashar,Adv.
Mr. Mohit Kumar Shah,AOR
For Respondent(s) Mr. C. D. Singh,AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter on a non-miscellaneous day in the first week of December, 2015, before an appropriate Bench.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2015.09.08
17:02:37 IST
Reason: