Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Himachal Pradesh - Subsection Section 11(1)(vii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (vii)such other functions of like nature as may be entrusted to the Board by the State Government.