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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Odisha - Subsection

Section 66(1)(vi) in The Orissa Motor Vehicles Rules, 1993

(vi)in the case of goods carried in a stage carriage, the number of trips and the meterage when goods were carried solely and when goods were carried in addition to passengers and in that case, the number of seats available for passengers.