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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2)(c) in The Bihar Apartment Ownership Act, 2006

(c)give inspection on seven days notice or demand, of the plans and specification of the building, such as specifications relating to structural safety against earthquake and fire safety, built or to be built on the land such plans and specifications having been approved by the local authority which he is required so to do under any law for the time being in force;