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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(10)(ii) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(ii)duty (including a course of training) with a liability to serve overseas or in any operational area in Naval, Military or Air Force Unit or formation or under Military Munitions or stores authorities or in factories; or