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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(n) in Sree Sankaracharya University of Sanskrit Act, 1994

(n)"Pro-Chancellor" means the Pro-Chancellor of the University;
(na)[ "recognised institution" means the Kerala Kalamandalam at Cheruthuruthy in Thrissur District, a society registered under the Travancore Cochin Literary, Scientific and Charitable Societies Registration Act, 1955 (12 of 1955);] [Inserted by Act No. 4 of 2003.]