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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(b) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(b)to Ghair Dakhilkar having lands under their continuous [x x x] [Deleted vide Notification dated 15.10.1971-Rajasthan Gazette, Part IV-(C), dated 21.10.1971.] possession from any date between the years 1928 to 1955 .......... up to ceiling area.
(bb)[ [the allottee holds other Khatedari or Mourusi land anywhere, the free allotment under sub-clauses (a) and (b) above shall be reduced lo that extent:] [Added and substituted by Notification dated 31.10.1972-Rajasthan Gazette, Part IV-(C), dated 11.01.1973.]