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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2)(d) in The Bengal Agricultural Income-Tax Act, 1944

(d)[ the total agricultural income of the previous years ending on the 31st day of March, 2019 and the 31st day of March, 2020.] [Inserted by West Bengal Finance Act, 2018, (West Bengal Act 2 of 2018), dated 5.3.2018.]