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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(1)The Chairperson and other members of the State Advisory Committee as provided under clauses (a), (e), (f) and (g) of rule 8 shall hold office as such during the pleasure of the Governor.