Karnataka High Court
Shrikant Basavaraj Batte vs The State Of Karnataka on 28 January, 2026
Author: V.Srishananda
Bench: V.Srishananda
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NC: 2026:KHC-D:989
CRL.P No. 105010 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 28TH DAY OF JANUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE V.SRISHANANDA
CRIMINAL PETITION NO. 105010 OF 2025 (439(CR.PC)/483(BNSS))
BETWEEN:
SHRIKANT BASAVARAJ BATTE
AGE. 26 YEARS, OCC. PRIVATE WORK,
R/O. MYAGERI ONI, BANNIKOPPA,
TQ. SHIGGAON, DIST. HAVERI-581205.
...PETITIONER
(BY SRI. V.M. BANAKAR, ADVOCATE)
AND:
THE STATE OF KARNATAKA
THROUGH SHIGGAON POLICE STATION, HAVERI,
REP. BY SATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNAAKA, BENCH DHARWAD-580011.
...RESPONDENT
(BY SRI. P.N. HATTI, HCGP)
THIS CRIMINAL PETITION IS FILED U/S 439 OF CR.P.C. (483 OF
Digitally signed by
CHANDRASHEKAR
LAXMAN KATTIMANI BNSS), SEEKING TO ENLARGE THE PETITIONER/ACCUSED NO.8 ON A
Location: HIGH COURT
OF KARNATAKA
DHARWAD BENCH REGULAR BAIL IN CONNECTION WITH SHIGGAON P S CRIME NO.
Date: 2026.01.29
11:03:32 +0530
74/2025 REGISTERED FOR THE OFFENCES PUNISHABLE U/S 61(2),
103, 126(2), 189(2), 191 (2 AND 3) AND 238 R/W 190 OF BNS-2023
AND SEC.27(B) OF ARMS ACT-1959, PENDING BEFORE THE SENIOR
CIVIL JUDGE AND JMFC SHIGGAON, TO MEET THE ENDS OF JUSTICE.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
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NC: 2026:KHC-D:989
CRL.P No. 105010 of 2025
HC-KAR
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE V.SRISHANANDA) Learned counsel for the petitioner filed a memo seeking withdrawal of the petition.
The memo reads as under:
"Herein, the advocate for the petitioner begs to submit the memo as under:
The petitioner has not made out a ground in the petition, regarding serious illness of his father who is suffering from paralysis. Hence, permission may kindly be granted to withdraw the petition, with liberty to file a fresh petition in the interest of justice and equity."
Placing the memo on record, petition is dismissed as withdrawn with liberty as prayed for.
Sd/-
(V.SRISHANANDA) JUDGE SMM / CT-CMU LIST NO.: 1 SL NO.: 5