Section 10(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(2)The Governor may, by notification, divide a district into blocks. The notification shall specify the name of every such block, its headquarters and the area comprised therein. For every block there shall be a Janpad Panchayat which shall be known by the name of the block.
