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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(2)(v) in Assam Science & Technology University Act, 2009

(v)terms and conditions for the institution and award of fellowship, scholarship, prizes, degrees, honorary degrees, titles, diplomas, certificates, other academic distinctions and awards and for their withdrawals;