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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(ii) in The National Security Act, 1980

(ii)after such commencement, by an enactment which is passed by the Legislature of the State and the application of which is confined to orders of detention made before such commencement under the State Ordinance, by such enactment,