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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 17 in Travancore-Cochin Medical Practitioners Act, 1953

17. Payment of fees and allowances.

- There shall be paid to the President. Vice-president and other members of each council such fees and allowances for attendance in connection with the meetings of the council or of any committee thereof and such travelling allowances as shall, from time to time, be prescribed by rules.