Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Gujarat - Subsection Section 35(2) in Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006 (2)Every order made under sub-section (1) shall be laid, as soon as may be, before the State Legislature.
