Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ekum Design Private Limited vs Income Tax Officer And Ors on 28 September, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~33
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 13991/2022
                                     EKUM DESIGN PRIVATE LIMITED                              ..... Petitioner
                                                        Through:     Mr.Vikas Jain, Advocate.

                                                        versus

                                     INCOME TAX OFFICER AND ORS.                          ..... Respondents
                                                        Through:     Mr.Sanjay Kumar, Sr.Standing
                                                                     Counsel for the Revenue with
                                                                     Ms.Easha Kadian, Advocate.
                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                        ORDER

% 28.09.2022 C.M.No.42790/2022 Exemption allowed, subject to all just exceptions. Accordingly, the application stands disposed of. W.P.(C) 13991/2022 & C.M.No.42789/2022 At the request of learned counsel for the petitioner, re-notify on 04th November, 2022 along with connected matters.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J SEPTEMBER 28, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:06.10.2022 17:51:24