Delhi High Court - Orders
Ekum Design Private Limited vs Income Tax Officer And Ors on 28 September, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13991/2022
EKUM DESIGN PRIVATE LIMITED ..... Petitioner
Through: Mr.Vikas Jain, Advocate.
versus
INCOME TAX OFFICER AND ORS. ..... Respondents
Through: Mr.Sanjay Kumar, Sr.Standing
Counsel for the Revenue with
Ms.Easha Kadian, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 28.09.2022 C.M.No.42790/2022 Exemption allowed, subject to all just exceptions. Accordingly, the application stands disposed of. W.P.(C) 13991/2022 & C.M.No.42789/2022 At the request of learned counsel for the petitioner, re-notify on 04th November, 2022 along with connected matters.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J SEPTEMBER 28, 2022 KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:06.10.2022 17:51:24