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State of Madhya Pradesh - Section

Section 1 in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Sthaniya Kshetra Me Mai Ke Pravesh Par Kar Niyam, 1976.
(2)These rules shall come into force with effect from the date of their publication in the "Madhya Pradesh Gazette".