Madhya Pradesh High Court
Jitendra @ Jittu Chourasia vs The State Of Madhya Pradesh on 4 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2667-2013 (JITENDRA @ JITTU CHOURASIA Vs THE STATE OF MADHYA PRADESH) 28 Jabalpur, Dated : 04-04-2018 Parties through their respective counsel. List after one week alongwith Criminal Appeal No.2664/2013.
(J.K. MAHESHWARI) sh JUDGE e ad Digitally signed by AMIT JAIN Date: 2018.04.04 15:07:59 +05'30' amit Pr a hy ad M of rt ou C h ig H