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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(c) in Andhra Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1968

(c)the distribution and allocation of work to Estate Officers and the transfer of any proceeding pending before one Estate Officer to another Estate Officer ;