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Himachal Pradesh High Court

Narain Singh vs . Hppcl on 22 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Narain Singh vs. HPPCL .

CWP No. 8656/2022, 8655/2022, 8657/2022 & 8757/2022 22.3.2023 Present: Mr. Davinder Chauhan Jaita, Advocate, for the petitioner(s).

Mr. Vikas Mishra, Advocate, for the respondents.

Learned counsel for the respondents prays for and is granted one week's further time to file reply, failing which erring respondent(s) along with relevant record shall personally appear before the Court on the next date of hearing.

List on 29.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 22.3.2023 (pankaj) ::: Downloaded on - 23/03/2023 20:34:18 :::CIS