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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(1) in Kerala University of Health Sciences Act, 2010

(1)The following shall be the officers of the University, namely:-
(i)the Vice-Chancellor;
(ii)the Pro-Vice-Chancellor;
(iii)the Registrar;
(iv)the Dean;
(v)the Finance Officer;
(vi)the Controller of Examination;
and such other officers in the service of the University as may be prescribed.