Bombay High Court
Diwaker Tripathi vs The Pr. Cit - 17 And 3 Others on 20 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
20. WP 1337-22.doc
Chittewan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1337 OF 2022
Diwakar Tripathi ... Petitioner
Versus
Principal Commissioner of Income
Tax-17
And Others ... Respondents
***
Mr. Devendra Jain i/b Ms. Radha Halbe for the Petitioner.
Mr. Arvind Pinto for the Respondent.
***
CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 20 JUNE 2022
P. C. :
. At the request of learned Counsel for the Respondents, time is
extended by four weeks to file reply. Copy be furnished to learned Counsel for the Petitioner. Rejoinder, if any, be filed within two weeks thereafter.
3 List this Petition on 17 August 2022.
RAJESH VASANT Digitally signed by RAJESH VASANT CHITTEWAN (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) CHITTEWAN Date: 2022.06.27 14:26:19 +0530 1/1