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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(6)(b) in The Maharashtra Electricity Regulatory Commission (General Conditions of Distribution Licence) Regulations, 2006

(b)Description of alteration or modifications for which application has been made to the Commission alongwith rationale and justifications for the same for such alteration or modifications of license;