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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1)(b) in The Bar Council of Rajasthan Election Rules, 1968

(b)may in addition place on his voting paper the figure '2' or the figures '2' and '3', or the figures '2', '3' and '4', and so on, in the space opposite the names of the other candidates in the order of his preference.