Allahabad High Court
Maharaj Singh vs Ist. A.D.J. & Others on 11 August, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 28 Case :- WRIT - C No. - 5839 of 1996 Petitioner :- Maharaj Singh Respondent :- Ist. A.D.J. & Others Petitioner Counsel :- Madhav Jain Respondent Counsel :- C.S.C.,P.K.Jain Hon'ble Sanjay Misra,J.
List of old cases to be taken up at 2.00 p.m. has been revised. None appears on behalf of the petitioner to press this petition. Learned Standing Counsel for the respondents is present. There is no illness slip nor any mention to pass over the matter today. It is accordingly dismissed for non prosecution.
Interim order, if any, is vacated.
No order is passed as to costs.
Order Date :- 11.8.2010 Pravin