Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Mizoram - Subsection

Section 22(a) in The Mizoram Excise Act, 1973

(a)in the case of excisable articles imported-
(i)either into the territory to which this Act applies or in the State or territory from which the article is imported; or
(ii)upon issue for sale from a warehouse established or licensed under clause (d) of Section 16 :