Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act] Union of India - Subsection Section 62(2)(l) in The Juvenile Justice Act, 1986 (l)the officers or authorities by whom, the manner in which and the purpose for which the Fund created under section 52 shall be administered;