Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67G(16)] [Section 67G] [Entire Act] State of Punjab - Subsection Section 67G(16)(h) in The Punjab Factory Rules, 1952 (h)Turn tables on plan railways shall be provided with locking devices which will prevent the tables from turning while locomotive or wagons are being run on or off the tables.