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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Rajasthan - Subsection

Section 88(18) in Rajasthan Public Procurement Rules, 2012

(18)Dismissal on non-appearance of appellant:- On the non-appearance of the appellant or his duly authorised representative or advocate, the Appellate Authority may dismiss the appeal or may pass and other orders as it thinks fit.