Section 3(1)(ii) in The Bombay Highways Rules, 1958

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(1)(ii) in The Bombay Highways Rules, 1958

(ii)office of the Mamlatdar or Mahalkari of each of the talukas a mahals in which the lands between the highway boundaries and the control lines marked on the map are situate,

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Bombay Presidency - Subsection

Section 3(1)(ii) in The Bombay Highways Rules, 1958