Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of West Bengal - Subsection Section 59(1) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017 (1)The State Government may, by notification, make rules for carrying out all or any of the provisions of this Act.
