Himachal Pradesh High Court
The Bhagal Land Loosers Transport ... vs . State Of H.P. & Others on 27 March, 2023
Bench: Sabina, Satyen Vaidya
The Bhagal land Loosers Transport Co-operative Society Ltd. vs. State of H.P. & others .
CWP No.1491 of 2023 27.03.2023 Present: Mr. Mukesh Sharma, Advocate, for the petitioner.
Mr. Pranay Pratap Singh, Additional Advocate General, for the respondents-State.
Mr. Sanjay Bhardwaj, Advocate, for respondent No.5.
At the request of learned counsel for the petitioner, list after one week.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge March 27, 2023 (vt) ::: Downloaded on - 28/03/2023 20:35:28 :::CIS