Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2) in The Baba Farid University of Health Sciences Act, 1998

(2)Powers and functions of the Board of Management shall be such, as may be prescribed by the Statutes.