Section 71 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
71. Removal of difficulties.
- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, as occasion requires, but not latter than two years from the date of commencement of this Act, by order, do anything, not inconsistent with the objects and purposes of this Act, which appears to it to be necessary or expedient for the purpose of removing the difficulty.
